K.Ramasubba Reddy, Kadapa Dist. ... vs Dist. Collector, Kadapa Dist. 4 ...
2022 Latest Caselaw 8871 AP

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.7650 of 2009

                         PROCEEDING SHEET

Sl.
                                         ORDER

No.     DATE

10.   18.11.2022   DVSS, J

                         Heard     the   arguments    of   the   learned

counsel for the petitioners and the learned Government Pleader for Revenue.

In the interest of justice, one more opportunity is being given to A.P.I.I.C. to make submissions.

List on 23.11.2022 under the caption "For Orders."

Learned Government Pleader is also directed to file copies of the citations which she relies upon. The original file shall be produced and a copy shall be kept in the bundle till the judgment is pronounced.

__________ DVSS, J AMD