Veguru Sreenivasa Rao vs The State Of Andhra Pradesh
2022 Latest Caselaw 8836 AP

Citation : 2022 Latest Caselaw 8836 AP
Judgement Date : 17 November, 2022

Andhra Pradesh High Court - Amravati

Veguru Sreenivasa Rao vs The State Of Andhra Pradesh on 17 November, 2022

            hHIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                     MAIN CASE No.Crl.P.No.9116 of 2022
                                   PROCEEDING SHEET

Sl.No     DATE                                                              Office
                                            ORDER

Note 17.11.2022 RRR, J

Learned Public Prosecutor takes notice and seeks time to obtain instructions.

Post on 22.11.2022 in motion list. In the meanwhile, the trial may go on, however, judgment shall not be delivered.

_________ RRR, J Js.

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