M/S. Natraj Electricals, ... vs P. Venkateswara Sarma
2022 Latest Caselaw 8805 AP

Citation : 2022 Latest Caselaw 8805 AP
Judgement Date : 16 November, 2022

Andhra Pradesh High Court - Amravati

M/S. Natraj Electricals, ... vs P. Venkateswara Sarma on 16 November, 2022

Bench: Dr V Sagar

                   HIGH COURT OF ANDHRA PRADESH

      MAIN CASE No.: Second Appeal No.1197 2013

                             PROCEEDING SHEET

S.
No      DATE                          ORDER

16.   16.11.2022 Dr.VRKS,J

                   Learned counsel on both sides are in
                attendance.
                   Both      sides   submitted   continuation   of
                arguments.
                   Learned counsel for respondent submitted

written arguments and cited legal authorities. Arguments concluded. For Judgment 23.11.2022.

____________ Dr.VRKS, J KLNS

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