Pasam Anil Kumar Reddy vs Avula Radha Krishna
2022 Latest Caselaw 8767 AP

Citation : 2022 Latest Caselaw 8767 AP
Judgement Date : 15 November, 2022

Andhra Pradesh High Court - Amravati

Pasam Anil Kumar Reddy vs Avula Radha Krishna on 15 November, 2022

Bench: Subba Reddy Satti

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                           MAIN CASE : CRP No.1548 of 2022
                                PROCEEDING SHEET
Sl.      Date                            ORDER                           OFFICE
No.                                                                       NOTE

3.    15.11.2022
                   SRS,J
                         It is represented by Sri Nagaraju Naguru,
                   learned counsel for the respondent/decree holder

that pursuant to the order passed by this Court on 07.11.2022, petitioner/judgment debtor deposited 50% of the E.P. amount.

List the matter on 21.11.2022, under the same caption.

______ SRS,J ikn

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