Bommareddy Sanjeeva Reddy vs Smt.Bommareddy Kamala Kumari 3 ...
2022 Latest Caselaw 8760 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                             &
          HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                  WRIT APPEAL No.135 OF 2011

Bommareddy Sanjeevareddy, S/o Sita Reddy,
Aged 54 years, Occ: Business,
R/o Pamarru, Krishna District.
                                                          ..Appellant
                                Versus

Smt.Bommareddy Kamala Kumari,
W/o Sri B.Seetha Reddy,
R/o Pamarru Village and Mandal,
Krishna District and others.
                                                       ...Respondents

ORAL JUDGMENT Dt:15.11.2022

(per Prashant Kumar Mishra, CJ)

1. Today, when this matter is called, there is no representation on

behalf of the appellant.

2. Since this matter is pending for the last 11 years and none

appeared on behalf of the appellant to press this appeal, this Court has

no other option except to dismiss this appeal for want of prosecution.

3. Accordingly, the Writ Appeal is dismissed for non-prosecution.

No costs. All pending miscellaneous applications shall stand dismissed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Ksp