Citation : 2022 Latest Caselaw 8721 AP
Judgement Date : 14 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.A.No.896 of 2014
PROCEEDING SHEET
Sl.No
ORDER
DATE
10. 14.11.2022 CPK, J & BVLNC, J
List on 15.11.2022 at 10:30 A.M. under the caption "For Judgment."
___________ CPK, J
___________ BVLNC, J AMD
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