Citation : 2022 Latest Caselaw 8719 AP
Judgement Date : 14 November, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No:W.P.No.30292 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J The Writ Petition is disposed of (vide 14.11.2022 separate Judgment) ________ RNT,J Gk
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