Kothapalli Krishna Mohan, vs The State Of A.P., Rep By Pp., And ...
2022 Latest Caselaw 8710 AP

Citation : 2022 Latest Caselaw 8710 AP
Judgement Date : 14 November, 2022

Andhra Pradesh High Court - Amravati

Kothapalli Krishna Mohan, vs The State Of A.P., Rep By Pp., And ... on 14 November, 2022

Bench: A V Babu

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.R.C.No.1615 of 2008

                          PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

4. 14.11.2022 AVRB, J

Heard arguments of Sri Shaik Meera Vali, learned counsel, representing learned counsel for the petitioner and Ms.Shaik Kyrunissa, learned counsel, representing learned counsel for Respondent No.2.

Respondent No.1 is only a formal party. For pronouncement of Judgment, list the matter on 15.12.2022.

___________ AVRB, J MP

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