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Bommadevara Venkata Subba Rao, ... vs The State Of Andhra Pradesh
2022 Latest Caselaw 8680 AP

Citation : 2022 Latest Caselaw 8680 AP
Judgement Date : 11 November, 2022

Andhra Pradesh High Court - Amravati
Bommadevara Venkata Subba Rao, ... vs The State Of Andhra Pradesh on 11 November, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 42926 of 2016

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

12. 11.11.2022 RNT, J

"Separate judgment is passed allowing the writ petition."

_________ RNT, J Dsr

 
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