Salapakshi Lokanatham, Spsr ... vs State Of A.P.,Rep.By Public ...
2022 Latest Caselaw 8679 AP

Citation : 2022 Latest Caselaw 8679 AP
Judgement Date : 11 November, 2022

Andhra Pradesh High Court - Amravati

Salapakshi Lokanatham, Spsr ... vs State Of A.P.,Rep.By Public ... on 11 November, 2022

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Criminal Appeal No.1538 of 2010

                          PROCEEDING SHEET

Sl.
                                        ORDER

No DATE

12. 11.11.2022 AVRB, J

Heard arguments of Legal Aid Counsel by name Sri K. Venkateswarlu and Sri Y. Jagadeeswara Rao, learned counsel representing learned Public Prosecutor.

For pronouncement of judgment, list the mater on 08.12.2022.

___________ AVRB, J MP

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