Jalatar Sekhar Another vs The State Of A.P.
2022 Latest Caselaw 8659 AP

Citation : 2022 Latest Caselaw 8659 AP
Judgement Date : 10 November, 2022

Andhra Pradesh High Court - Amravati

Jalatar Sekhar Another vs The State Of A.P. on 10 November, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.709 of 2010

                            PROCEEDING SHEET

Sl.No
                                           ORDER

DATE

10. 10.11.2022 AVRB, J

Heard the arguments of Sri Shaik Ismail, learned counsel representing Sri C. Sharan Reddy, learned counsel for the appellants, and Sri Y.Jagadeeswara Rao, learned counsel representing the learned Public Prosecutor.

Reserved for judgment.

___________ AVRB, J AMD

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