Citation : 2022 Latest Caselaw 8658 AP
Judgement Date : 10 November, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: A.S.No.176 of 2019
PROCEEDING SHEET
S.
No DATE ORDER
5. 10.11.2022 Dr.VRKS,J
In the result, this appeal is dismissed as withdrawn. There shall be no order as to costs. (Vide Separate Judgment)
___________ Dr.VRKS, J
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