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Smt.Annamreddi Venkata Sridevi vs The State Of Andhra Pradesh,
2022 Latest Caselaw 8655 AP

Citation : 2022 Latest Caselaw 8655 AP
Judgement Date : 10 November, 2022

Andhra Pradesh High Court - Amravati
Smt.Annamreddi Venkata Sridevi vs The State Of Andhra Pradesh, on 10 November, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 7267 of 2016

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

04. 10.11.2022 RNT, J

"Separate judgment is passed dismissing the writ petition for want of prosecution".

________ RNT, J Dsr

 
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