Citation : 2022 Latest Caselaw 8651 AP
Judgement Date : 10 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.A.No.849 of 2015
PROCEEDING SHEET
Sl. DATE
ORDER
No 10.11.2022 CPK, J & BVLNC, J Heard both the counsel. Judgment reserved.
_______ CPK, J
__________ BVLNC, J Vjl
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