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Bajandri Siva Sankaraiah vs Smt. K. Lakshmi
2022 Latest Caselaw 8646 AP

Citation : 2022 Latest Caselaw 8646 AP
Judgement Date : 10 November, 2022

Andhra Pradesh High Court - Amravati
Bajandri Siva Sankaraiah vs Smt. K. Lakshmi on 10 November, 2022
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      Main Case : C.M.A. No.2038 of 2003

                             PROCEEDING SHEET

Sl.                                                                          OFFICE
        DATE                              ORDER
No.                                                                           NOTE
                   DUPPALA VENKATA RAMANA, J
08.   10.11.2022

                            Heard   the   leaned   counsel     for   the

                   appellant and the 2nd respondent/Insurance

Company.

The matter is reserved for Judgment.

_______________________________ DUPPALA VENKATA RAMANA, J Dinesh

 
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