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Shri Reddi Peda Ramu vs Reddy Prakash Rao And 2 Others
2022 Latest Caselaw 8618 AP

Citation : 2022 Latest Caselaw 8618 AP
Judgement Date : 9 November, 2022

Andhra Pradesh High Court - Amravati

Shri Reddi Peda Ramu vs Reddy Prakash Rao And 2 Others on 9 November, 2022

   HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA


                    MACMA No. 2566 of 2006
JUDGMENT:

Today, when the matter is taken up, none were appeared on

behalf of the appellant and respondent No.3-Insurance Company,

in spite of the matter being listed under the caption "For

Dismissal".

Therefore, the MACMA is dismissed for default. No costs.

Pending applications, if any, shall stand closed.

JUSTICE DUPPALA VENKATA RAMANA 09.11.2022 Mjl/*

HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

MACMA No. 2566 of 2006

09.11.2022

Mjl/*

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