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Shaik Tippu Alisher, vs Shaik Julekha Begum,
2022 Latest Caselaw 8583 AP

Citation : 2022 Latest Caselaw 8583 AP
Judgement Date : 8 November, 2022

Andhra Pradesh High Court - Amravati

Shaik Tippu Alisher, vs Shaik Julekha Begum, on 8 November, 2022

          HON'BLE SRI JUSTICE Dr. V.R.K.KRUPA SAGAR

                     Appeal Suit No.97 OF 2022
JUDGMENT:

No representation for appellant.

Though notices were ordered to respondents and proof of service

was ordered to file that has not been done. On several occasions,

similar situation prevailed. On 14.10.2022, this Court ordered to post

this matter under the caption 'for dismissal'. Even today there is no

representation for appellant.

In the above referred circumstances, the first appeal is dismissed

for default. No costs.

As a sequel, pending miscellaneous petitions, if any, shall stand

closed.

____________________________________ JUSTICE Dr. V.R.K.KRUPA SAGAR 08.11.2022 KGR

HON'BLE SRI JUSTICE Dr.V.R.K.KURPA SAGAR

A.S. No.97 of 2022

08.11.2022

KGR

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