K.Nageshwar Naidu, vs Chief Secy., Gad., Hyd., 2 Others,
2022 Latest Caselaw 8571 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                   &
            HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                   WRIT APPEAL No.1379 OF 2014

K. Nageshwar Naidu, S/o Mr. Kareerappa Naidu,
Hindu, Aged about 53 years, residing at
Sambepalli Post and Mandal, YSR Kadapa
District.
                                                        ..Appellant

                                  Versus
Government of Andhra Pradesh,
Represented by its Chief Secretary,
General Administration Department,
Secretariat Building, and others.
                                                      ...Respondents

                                  ***

ORAL JUDGMENT Dt:08.11.2022

(per Prashant Kumar Mishra, CJ)

1. Learned counsel for the appellant submits that this writ appeal

has been rendered infructuous.

2. Recording the above submission, the Writ Appeal is dismissed as

infructuous. No costs. All pending miscellaneous applications shall

stand dismissed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

W.A.No.1379 OF 2014

(per Prashant Kumar Mishra, CJ)

Dt:08.11.2022

Nn