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B.Veeresh vs The Government Of Andhra Pradesh,
2022 Latest Caselaw 8359 AP

Citation : 2022 Latest Caselaw 8359 AP
Judgement Date : 4 November, 2022

Andhra Pradesh High Court - Amravati
B.Veeresh vs The Government Of Andhra Pradesh, on 4 November, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 23499 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

05. 04.11.2022 RNT, J

"Separate judgment is passed disposing of the writ petition".

________ RNT, J Dsr

 
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