Medapati Janardhana Reddy vs Sri Durga Nageswara Swamy Temple, ...
2022 Latest Caselaw 8358 AP

Citation : 2022 Latest Caselaw 8358 AP
Judgement Date : 4 November, 2022

Andhra Pradesh High Court - Amravati

Medapati Janardhana Reddy vs Sri Durga Nageswara Swamy Temple, ... on 4 November, 2022

                                                                        2

                         HIGH COURT OF ANDHRA PRADESH



   MAIN CASE NO: A.S. No.236 of 2012

                             PROCEEDING SHEET

Sl.N      Date                         ORDER                          OFFICE
 o.                                                                    NOTE

                    BSB. J
14.
       04.11.2022
                          Learned counsels for the appellant and

                    the respondents are present.

Since the matter has been wrongly

posted under the caption for judgment, post

on 07-11-2022 under the caption 'for

pronouncement of Judgment'.

_____________________ B.S.BHANUMATHI.J SAB

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