Medam Pitchaiah vs The State Of A.P.
2022 Latest Caselaw 8324 AP

Citation : 2022 Latest Caselaw 8324 AP
Judgement Date : 3 November, 2022

Andhra Pradesh High Court - Amravati

Medam Pitchaiah vs The State Of A.P. on 3 November, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.942 of 2009

                            PROCEEDING SHEET

Sl.No
                                          ORDER

DATE

12. 03.11.2022 AVRB, J

Heard the arguments of Sri Shaik Mohammed Ismail, learned counsel representing Ms. D.Sangeetha Reddy, learned counsel for the appellant, and Sri Y.Jagadeeswara Rao, learned counsel representing the learned Public Prosecutor.

For pronouncement of judgment, list on 23.11.2022.

___________ AVRB, J AMD

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