Chebrolusambasiva Rao And ... vs Sunkarakamalvathi And 6 Others
2022 Latest Caselaw 8288 AP

Citation : 2022 Latest Caselaw 8288 AP
Judgement Date : 2 November, 2022

Andhra Pradesh High Court - Amravati

Chebrolusambasiva Rao And ... vs Sunkarakamalvathi And 6 Others on 2 November, 2022

                    HIGH COURT OF ANDHRA PRADESH

      MAIN CASE No.: Second Appeal No.365 of 2018

                              PROCEEDING SHEET

S.
No      DATE                              ORDER

37.   02.11.2022 Dr.VRKS,J

                   Learned      counsel    on   both   sides   are   in
                 attendance.
                   Learned counsel for respondents cited legal

authorities.

Learned counsel for appellants made reply submissions. Arguments on both sides are concluded.

Judgment Reserved.

___________ Dr.VRKS,J KLNS

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