Citation : 2022 Latest Caselaw 8286 AP
Judgement Date : 2 November, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.A.No.273 of 2015
PROCEEDING SHEET
Sl.No
ORDER
DATE
10. 02.11.2022 CPK, J & BVLNC, J
Heard both sides. Judgment reserved.
___________ CPK, J
___________ BVLNC, J AMD
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