Citation : 2022 Latest Caselaw 8255 AP
Judgement Date : 1 November, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: Second Appeal No.915 of 2017
PROCEEDING SHEET
S.
No DATE ORDER
18. 01.11.2022 Dr.VRKS,J
Learned counsel on both sides are in attendance and submitted further arguments and cited legal authorities. The arguments are also submitted on the application for additional evidence. Arguments concluded. Judgment Reserved.
___________ Dr.VRKS,J KLNS
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!