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G.Sarojini 4 Ors vs Gummidi Appanna 2 Ors
2022 Latest Caselaw 8249 AP

Citation : 2022 Latest Caselaw 8249 AP
Judgement Date : 1 November, 2022

Andhra Pradesh High Court - Amravati
G.Sarojini 4 Ors vs Gummidi Appanna 2 Ors on 1 November, 2022
                    HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. M.A.C.M.A. 49 of 2017

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                         OFFICE
                                         ORDER

NOTE

09. 01.11.2022 BVLNC, J

Heard the learned counsel for Appellant. No representation for respondents.

Post under the caption "FOR JUDGMENT".

Post on 03.11.2022.

___________ BVLNC, J psk

 
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