I. Balamuneiah, Anantapur Dist. vs State Of A.P., Panchayat Raj 3 ...
2022 Latest Caselaw 8242 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.25890 of 2006

                               PROCEEDING SHEET

Sl.No                                                                       OFFICE
                                             ORDER

           DATE                                                              NOTE

7       01.11.2022   MGR, J & SV, J

                           Heard      Smt.K.Rajya    Lakshmi,     learned

counsel representing Sri J.R.Manohar Rao, learned counsel for the petitioner and learned Government Pleader for Services-IV, Sri Vadapalli Ramesh, appearing for respondent Nos.1 to 3.

Reserved 'for orders'.

_________ MGR, J

_________ SV, J Pab On-being mentioned at 04.00 p.m. When the matter is reserved for judgment, the learned Government Pleader for Services-III brought to the notice of the Court that the petitioner is promoted as Project Officer, vide G.O.Rt.No.775, dated 10.08.2022.

Considering the same, the matter is posted for orders on 08.11.2022.

_________ MGR, J

_________ SV, J krs