K. Venkata Ratnam, vs A.D.P.Rajkumar,
2022 Latest Caselaw 2450 AP

5 to 7 HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A.Nos.497, 504 and 506 of 2021

PROCEEDINGS SHEET

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06.05.2022 (Through physical mode)

These appeals were heard and reserved for orders. However, while dictating the judgment, this Court felt that the learned counsel for the parties need to clarify some factual position and, therefore, further hearing is necessary.

Hence, post these matters before regular Bench on 27.06.2022.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J

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