Proceeding Sheet vs Unknown
2022 Latest Caselaw 1315 AP

Citation : 2022 Latest Caselaw 1315 AP
Judgement Date : 14 March, 2022

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Unknown on 14 March, 2022

       HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No.3354 of 2012

                          PROCEEDING SHEET

Sl.                                                                   OFFICE
      DATE                        ORDER
No.                                                                    NOTE
6.  14.03.2022 Dr. KMR,J

                     Learned   counsel     for   the     petitioner
               present.
                     Mr. N. Srihari, learned Standing Counsel
               for respondents/ APS RTC sought time to file

Circular and Judgments.

Post on 04.04.2022.

____________ Dr. KMR,J KK

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