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The Government Of Andhra Pradesh vs M.Noor Basha, S/O.M.A.Shaik ...
2022 Latest Caselaw 1151 AP

Citation : 2022 Latest Caselaw 1151 AP
Judgement Date : 3 March, 2022

Andhra Pradesh High Court - Amravati
The Government Of Andhra Pradesh vs M.Noor Basha, S/O.M.A.Shaik ... on 3 March, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: W.P.No.7804 of 2014 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE

03.03.2022 AVSS,J & RC,J

It is brought to the notice of this Court by the learned Government Pleader that in identical circumstances, the learned Single Judge of this Court allowed W.P.No.16218 of 2019 and batch vide order dated 01.04.2021 and aggrieved by the said judgment, the State filed Writ Appeal.No.336 of 2021 and batch and the Division Bench of this Court granted interim stay.

Office to place it before the Hon'ble Chief Justice for obtaining necessary orders for posting the present matter along with the said Writ Appeal.

_________ AVSS,J

_______ RC,J VSL

 
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