Pamuru Srinivasulu Reddy vs Gosu Sobha
2022 Latest Caselaw 2766 AP

                      HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO: A.S.No.130 of 2022


                               PROCEEDING SHEET
Sl.No.      Date                       ORDER                         OFFICE
                                                                      NOTE

         24.06.2022 BSB, J
                                 I.A.No.1 of 2022
                        This petition is filed to stay all further
                    proceedings against the judgment and
                    decree in O.S.No.154 of 2017 on the file of
                    III Additional District Court, Nellore dated
                    28.12.2021 till the disposal of the appeal.
                        Notice to respondents.

The learned counsel for the petitioner/appellant is permitted to take out personal service of notice to the respondents through RPAD and file proof thereof.

Post on 29.07.2022.

Till then, interim order as prayed for is granted in respect of passing final decree and the other proceedings may go on.

_________________ B.S.BHANUMATHI,J

PNV