Sri Ch.S. Rajeswara Rao, Krishna ... vs Govt. Of A.P., Transport Dept., ...
2022 Latest Caselaw 2716 AP

Citation : 2022 Latest Caselaw 2716 AP
Judgement Date : 23 June, 2022

Andhra Pradesh High Court - Amravati

Sri Ch.S. Rajeswara Rao, Krishna ... vs Govt. Of A.P., Transport Dept., ... on 23 June, 2022

Bench: Ravi Nath Tilhari

               HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE No: W.P.No.5486 OF 2011
                                PROCEEDING SHEET
Sl.                                                                            OFFICE
      DATE         ORDER
No                                                                             NOTE.
                   RNT,J
14.   23.06.2022           Heard Sri Challagali Gopala Raju, learned counsel
                   for the petitioner and Sri K.M.R.Bala Prasad, learned
                   counsel, representing Sri P.Durga Prasad, learned
                   Standing Counsel for A.P.S.R.T.C. for respondent Nos.2

to 5.

Judgment reserved.

________ RNT,J Scs

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