Kadavakallu Lakshmi Devi, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 2712 AP

Citation : 2022 Latest Caselaw 2712 AP
Judgement Date : 23 June, 2022

Andhra Pradesh High Court - Amravati

Kadavakallu Lakshmi Devi, vs The State Of Andhra Pradesh, on 23 June, 2022

Bench: Kongara Vijaya Lakshmi

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                 MAIN CASE:     W.P.No.4176 of 2022

                          PROCEEDING SHEET
Sl. DATE                             ORDER                           OFFICE
No.                                                                   NOTE
3   23.06.2022

KVL,J

Learned Government Pleader is directed to produce the copy of the judgment of the Hon'ble Supreme Court.

List the matter on 01.07.2022.

_______ KVL, J

BSS

Download the LatestLaws.com Mobile App