North England Protection And ... vs M V Dharshni
2022 Latest Caselaw 2553 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

 MAIN CASE: COMS Nos.1 & 2 of 2020 and CS No.3 of 2019

                            PROCEEDING SHEET
Sl                                                                        OFFICE
     DATE                              ORDER
No                                                                         NOTE

29. 15.6.2022 NJS, J

                      I.A.No.1 of 2021 in COMS No.1 of 2020

                   Heard Mr.S.V.S.S. Siva Ram, learned counsel
              for the applicant, Mr.V.Nitesh, learned counsel
              appearing in COMS No.2 of 2020 and Ms.Jyothi
              Ratna, learned counsel, representing Sri Challa
              Gunaranjan,       learned     counsel   appearing     for
              Kakinada Seaport Limited.
                   Mr.Siva Ram, learned counsel submits that
              the present application has been filed inter alia
              seeking a direction to pass Summary Judgment as
              respondent Nos.1 and 2 have not filed written

statement in the main suit. There is no representation on behalf of respondent Nos.1 and 2 and no counter is filed in the present I.A.

In view of the submissions made and perusing the material on record, list this matter under the caption "For Hearing" on 04.7.2022 along with COMS No.2 of 2020 and C.S. No.3 of 2019.

_________ NJS, J vasu