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B.Nanda Kishore vs K.Bhaskar Naidu
2022 Latest Caselaw 2528 AP

Citation : 2022 Latest Caselaw 2528 AP
Judgement Date : 14 June, 2022

Andhra Pradesh High Court - Amravati
B.Nanda Kishore vs K.Bhaskar Naidu on 14 June, 2022
         THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

SECOND APPEAL No.1485 of 2005

JUDGMENT:-

No representation from either side even in the revised call.

On 23.02.2022 and on 26.04.2022, none appeared for the

appellant.

Today also there is no representation.

Accordingly, the Appeal is dismissed for non prosecution.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 14.06.2022 SCS

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52555

74466446544455554646

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

SECOND APPEAL No.1485 of 2005

Date: 14.06.2022

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