Citation : 2022 Latest Caselaw 4753 AP
Judgement Date : 29 July, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: I.T.T.A.No.111 of 2017
PROCEEDING SHEET
Sl.
ORDER
No DATE
29.7.2022 CPK, J & TRR, J
Judgment reserved.
___________ CPK, J
___________ TRR, J AMD
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