Sankula Satish Kumar, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 4750 AP

Citation : 2022 Latest Caselaw 4750 AP
Judgement Date : 29 July, 2022

Andhra Pradesh High Court - Amravati

Sankula Satish Kumar, vs The State Of Andhra Pradesh, on 29 July, 2022

               HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE No:W.P.No. 20935 OF 2019
                                PROCEEDING SHEET
Sl.                                                                          OFFICE
      DATE         ORDER
No                                                                           NOTE.
                   RNT,J
11.   29.07.2022           On the request made by learned counsel for the
                   respondents to produce the copy of the judgment of

the Division Bench in W.A.Nos.289 and 290 of 2020, which according to him would cover the controversy involved in the writ petition, list on 05.08.2022.

________ RNT,J Scs

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