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Pallam Rama Subba Reddy vs The State Of Andhra Pradesh
2022 Latest Caselaw 4749 AP

Citation : 2022 Latest Caselaw 4749 AP
Judgement Date : 29 July, 2022

Andhra Pradesh High Court - Amravati

Pallam Rama Subba Reddy vs The State Of Andhra Pradesh on 29 July, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: W.P.No.17121 of 2018 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE 29.07.2022 DVSS, J

Learned Government Pleader submits that the matter is covered by the Judgment of this Court in W.P.No.27325 of 2018.

To hear learned counsel for the petitioner, list the matter on 03.08.2022.

__________ DVSS,J AG

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