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Gangireddi Indira Devi vs State Of Andhra Pradesh
2022 Latest Caselaw 4729 AP

Citation : 2022 Latest Caselaw 4729 AP
Judgement Date : 28 July, 2022

Andhra Pradesh High Court - Amravati
Gangireddi Indira Devi vs State Of Andhra Pradesh on 28 July, 2022
              HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

      MAIN CASE No.: W.P. No.13128 of 2022


                                PROCEEDING SHEET

SL.      DATE                             ORDER                            OFFICE
NO.                                                                         NOTE
5)     28.07.2022 KVL, J

                           Learned counsel appearing for the respondents

seeks time to verify the judgments.

List the matter on 08.08.2022.

                                                                 ______
                                                                 KVL, J
                  Nsr





SL.       DATE   ORDER   OFFICE
NO.                       NOTE





SL.       DATE   ORDER   OFFICE
NO.                       NOTE
 

 
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