Peram Venkatachalapathy vs Poojari Raghupathy
2022 Latest Caselaw 4726 AP

Citation : 2022 Latest Caselaw 4726 AP
Judgement Date : 28 July, 2022

Andhra Pradesh High Court - Amravati

Peram Venkatachalapathy vs Poojari Raghupathy on 28 July, 2022

                      HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO:      A.S.No.148 of 2022
                               PROCEEDING SHEET
Sl.No.      Date                       ORDER                      OFFICE NOTE



 3.      28.07.2022 BSB, J
                                I.A.No.1 of 2022
                            This application is filed for the
                    stay of operation of the Judgment and
                    order     vide    dated    28.02.2022    in
                    O.S.No.22 of 2012 on the file of the
                    Court of the II Additional District and
                    Sessions Judge, Madanapalle.
                            In the circumstances pleaded in
                    the affidavit enclosed to the petition,
                    interim order as prayed for is granted
                    till 26.08.2022.
                            Notices to the respondents both

in IA. Post on 26.08.2022.

Learned counsel for the petitioner is permitted to take out personal notice on the respondents through RPAD and file proof thereof.

_________________ B.S.BHANUMATHI,J

A.S.No.148 of 2022 Post the matter on 26.08.2022. Notice to the respondents. Learned counsel for the petitioner is permitted to take out personal notice on the respondents through RPAD and file proof thereof.

_________________ B.S.BHANUMATHI,J PGT