Smt. B. Suryakantham D/O Narayana vs The District Collector/District ...
2022 Latest Caselaw 4725 AP

           THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.4365 of 2013

JUDGMENT:-

On 07.07.2022, on the request made on behalf of learned

counsel for the petitioner, the matter was fixed for today, to enable

him to file the translated copies of the documents annexed with

the petition. The translated copy was already filed. But it was

represented that there were some errors.

The matter is listed under the caption 'for dismissal'.

Today there is no representation.

The order dated 07.07.2022 has also not been complied

with.

In view of the above, the Writ Petition is dismissed for want

of prosecution. No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 28.07.2022 SCS

11BbBBBB744664465

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.4365 of 2013

Date: 28.07.2022

Scs