G. Ramakrishna, Ananthapur Dist. vs Dir. Gen., Railway Protection ...
2022 Latest Caselaw 4724 AP

Citation : 2022 Latest Caselaw 4724 AP
Judgement Date : 28 July, 2022

Andhra Pradesh High Court - Amravati

G. Ramakrishna, Ananthapur Dist. vs Dir. Gen., Railway Protection ... on 28 July, 2022

               HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE No:W.P.No. 29848 OF 2011
                                 PROCEEDING SHEET
Sl.                                                                              OFFICE
      DATE         ORDER
No                                                                               NOTE.
                   RNT,J
29.   28.07.2022           Heard Sri G.Vijay Kumar, learned counsel for the
                   petitioner.

                           No    representation   from   the   side   of   the
                   respondents.

Judgment reserved.

________ RNT,J Scs

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