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Varikuti Narayana, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 4711 AP

Citation : 2022 Latest Caselaw 4711 AP
Judgement Date : 27 July, 2022

Andhra Pradesh High Court - Amravati

Varikuti Narayana, vs The State Of Andhra Pradesh, on 27 July, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 20731 of 2019

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

08. 27.07.2022 RNT, J

Learned counsel for the petitioner submits that against the judgment in W.P.No.19361/2018 & batch, on which he placed reliance, review petition has been filed and the same is pending, and requested that the matter may be adjourned.

List after two months.

_________ RNT, J Dsr

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