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G.V.P.P.Rama Rao vs The State Of Andhra Pradesh,
2022 Latest Caselaw 4431 AP

Citation : 2022 Latest Caselaw 4431 AP
Judgement Date : 22 July, 2022

Andhra Pradesh High Court - Amravati
G.V.P.P.Rama Rao vs The State Of Andhra Pradesh, on 22 July, 2022
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE No: W.P.No.24248 of 2016 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J The writ petition is dismissed (vide a 22.07.2022 separate judgment) ________ RNT,J Gk

 
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