Vanjangi Krishnamurthy, vs Vanajangi Vanajakshi And ...
2022 Latest Caselaw 4119 AP

Citation : 2022 Latest Caselaw 4119 AP
Judgement Date : 18 July, 2022

Andhra Pradesh High Court - Amravati

Vanjangi Krishnamurthy, vs Vanajangi Vanajakshi And ... on 18 July, 2022

             HIGH COURT OF ANDHRA PRADESH


MAIN CASE No: CRL.Rc.No.758 of 2007

                       PROCEEDING SHEET

 Sl.                                                                         OFFICE
       DATE                              ORDER
No.                                                                          NOTE.
10   18.07.2022   RC,J

                         When the matter is called, it is brought to the
                  notice of this Court by the learned counsel for the
                  respondent that the petitioner has filed I.A. to receive

certified copy of the judgment and decree in O.S.No.54 of 2006 and the same is yet to be numbered.

Post after two (02) weeks.

_____ RC,J

Download the LatestLaws.com Mobile App