The District Cooperative Central ... vs The Controlling Authority Under ...
2022 Latest Caselaw 4117 AP

Citation : 2022 Latest Caselaw 4117 AP
Judgement Date : 18 July, 2022

Andhra Pradesh High Court - Amravati

The District Cooperative Central ... vs The Controlling Authority Under ... on 18 July, 2022

             HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE: W.P. No. 13203 of 2011


                             PROCEEDING SHEET

SL.     DATE                            ORDER                          OFFICE
NO.                                                                     NOTE

20.   18.07.2022    RNT, J

                          Heard Sri V. Padmanadharao, learned
                    counsel, representing Sri Suragani Vijaya Kumar,
                    learned counsel for the petitioner, who has
                    concluded his submissions.
                          No representation for the respondents.

Judgment reserved.

_________ RNT, J Dsr

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