It Appears From The Record That The ... vs Unknown
2022 Latest Caselaw 4045 AP

   THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

C.M.A.No.177 of 2012

JUDGMENT:-

It appears from the record that the matter underwent several

adjournments. On 24.06.2022, there was no representation on

behalf of the appellant. Hence, the matter was directed to be listed

under the caption, "for dismissal". Despite the matter being listed

under the caption, "for dismissal" on 01.07.2022 and 08.07.2022,

there was no representation on behalf of the appellant.

Sri Kishore Kumar, learned counsel appearing on behalf of

the appellant requested time. This Court is not inclined to grant

any further time.

Hence, the Civil Miscellaneous Appeal is dismissed,

accordingly. No costs.

Miscellaneous Petitions pending, if any, shall stand closed.

________________________________________ JUSTICE TARLADA RAJASEKHAR RAO

Date: 15.07.2022 EPS

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

C.M.A.No.177 of 2012

Date: 15-07-2022

EPS