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The Asst. Director, Esi ... vs Tulasi Ramachandra Prabhu And ...
2022 Latest Caselaw 4019 AP

Citation : 2022 Latest Caselaw 4019 AP
Judgement Date : 14 July, 2022

Andhra Pradesh High Court - Amravati
The Asst. Director, Esi ... vs Tulasi Ramachandra Prabhu And ... on 14 July, 2022
   THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

                       C.M.A. No.966 OF 2008
JUDGMENT:

The matter was listed before this Court for the first time on

30.06.2022. There was no representation on either side. On

07.07.2022, also there was no representation for the appellant.

Hence, the matter was directed to be listed under the caption, "for

dismissal".

Even today i.e., on 14.07.2022, there was no representation

on both sides, despite the matter being listed under the caption

"for dismissal".

Hence, the Civil Miscellaneous Appeal is dismissed for

non-prosecution. No costs.

Miscellaneous Petitions pending, if any, shall stand closed.

_______________________________________ JUSTICE TARLADA RAJASEKHAR RAO

Date: 14-07-2022 Harin

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

C.M.A. No. 966 of 2008 Date: 14-07-2022

Harin

 
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