Chinnam Sadhu Ernetu, Guntur ... vs C M.D., Ap Spdcl 4 Ors.
2022 Latest Caselaw 4016 AP

         THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.4340 of 2011

JUDGMENT:-

No representation from the side of the petitioner.

The matter is listed under the caption 'for dismissal'.

On 04.07.2022, the following order was passed:-

"No representation from the side of the petitioner. On 15.06.2022, the following order was passed:-

"No representation for the petitioner since long time.

Post on 04.07.2022 under the caption of „for dismissal‟."

Today, the matter has been listed under the caption for final hearing‟ and not „for dismissal‟. List on 14.07.2022 under the caption „for dismissal‟, in terms of the order dated 15.06.2022."

In view of the aforesaid, it appears that the petitioner is no

longer interested in prosecuting the matter.

Accordingly, the Writ Petition is dismissed for want of

prosecution.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 14.07.2022 SCS

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74466446544455554646

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.4340 of 2011

Date: 14.07.2022

Scs