Citation : 2022 Latest Caselaw 3964 AP
Judgement Date : 13 July, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. Nos. 18882/2018, 28501/2016 & 34039/2017
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
05. 13.07.2022 RNT, J
"Separate common judgment is passed closing these writ petitions."
_______ RNT, J Dsr
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