Citation : 2022 Latest Caselaw 3963 AP
Judgement Date : 13 July, 2022
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE NO.: W.P.No.4614 of 2022
PROCEEDING SHEET Sl.No. Date ORDER OFFICE NOTE
10. 13.07.2022 MGR,J
Heard both the learned counsel. Both the counsel, after arguing at length, seeks time to make further submissions with reference to judgments.
Post on 27.07.2022 under the same caption.
______ MGR, J Vjl
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